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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(l) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

(l)"Licence period " means a period of 12 months beginning from the 1st July of the year and ending with 30th of June of the succeeding year or part thereof.