Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1) in The Civil Courts Act, 1977

(1)the Court of the District Judge, also called the District Court