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[Cites 0, Cited by 0] [Section 10TA] [Entire Act]

Union of India - Subsection

Section 10TA(ca) in Income Tax Rules, 1962

(ca)["employee cost" includes,- [Clause (ca) inserted by the Income-tax (Twelfth Amendment) Rules, 2017, w.r.e.f. 1-4-2017.]