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[Cites 0, Cited by 1] [Section 59(2)] [Section 59] [Entire Act]

Union of India - Subsection

Section 59(2)(c) in The Delhi Police Act, 1978

(c)commits in the presence of such police officer an offence punishable under section 97, sub-section (1) of section 108, clause (a), (b) or (c) of section 110 or sub-section (2) of section 113 in respect of the contravention of any order made under section 33 or section 34;