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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(2) in Bihar Foodstuffs (Display of Prices by Catering Establishments) Order, 1977

(2)The provisions of Section 100 of the Code of Criminal Procedure. 1973 (2 of 1974) relating to search and seizures shall so far as may be, apply to searches and seizure under this clause.