Section 43(1) in The M.P. Madhyastham Adhikaran Regulations, 1985

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State of Madhya Pradesh - Subsection

Section 43(1) in The M.P. Madhyastham Adhikaran Regulations, 1985

(1)The copyist shall maintain the following registers and they shall be presented for the period specified below, the period being counted from the date of the last serial entry therein.

Sl. No.	Name of the register	No. of Forms with the No. of Schedule on which itis borne	Period for which to be preserved
(1)	(2)	(3)	(4)
1.	Register of application	II-65
2.	Account book	II-66
3.	Detailed account book	II-67	6 years
4.	Duplicate receipt book	II-68
5.	List of unexpended advances	II-70
6.	Dak book	II-34	3 years
7.	Disposed of applications	-	6 months.

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State of Madhya Pradesh - Subsection

Section 43(1) in The M.P. Madhyastham Adhikaran Regulations, 1985