Section 3(2) in Assam Industries (Tax Reimbursement for Eligible Units) Scheme, 2017
(2)This Reimbursement Scheme shall further be applicable to the new units or expansion units which commence their commercial production/operation during the period from the 1st day of July, 2017 to 31st December, 2022 in terms of the eligibility criteria of Industrial and Investment Policy of Assam, 2014.
