Kerala High Court
M/S.Bhavans Vidya Mandir Senior ... vs Deputy Director on 15 March, 2024
Author: V Raja Vijayaraghavan
Bench: V Raja Vijayaraghavan
WP(C) No.15063/2023 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
Friday, the 15th day of March 2024 / 25th Phalguna, 1945
IA.NO.1/2024 IN WP(C) NO. 15063 OF 2023 (G)
APPLICANTS/PETITIONERS:
1. M/S.BHAVANS VIDYA MANDIR SENIOR SECONDARY SCHOOL, BHARATIYA VIDYA
BHAVAN, WAYANAD KENDRA, VIDYA NAGAR, SULTHAN BATHERY, WAYANAD
DISTRICT, REPRESENTED BY ITS CHAIRMAN, PIN - 673 592.
2. K.G.GOPALA PILLAI, AGED 78 YEARS, M/S.BHAVANS VIDYA MANDIR SENIOR
SECONDARY SCHOOL, BHARATIYA VIDYA BHAVAN, WAYANAD KENDRA, VIDYA
NAGAR, SULTHAN BATHERY, WAYANAD DISTRICT, PIN - 673 592.
RESPONDENTS/RESPONDENTS:
1. DEPUTY DIRECTOR, EMPLOYEES' STATE INSURANCE CORPORATION, SUB
REGIONAL OFFICE, ESIC, HOUSEFED COMPLEX (THIRD FLOOR), SASTHRI NAGAR
ROAD, ERANHIPALAM, KOZHIKODE, PIN - 673 006.
2. THE APPELLATE AUTHORITY EMPLOYEES' STATE INSURANCE CORPORATION
(REGIONAL DIRECTOR), REGIONAL OFFICE (KERALA), PANCHDEEP BHAVAN,
NORTH SWARAJ ROUND, THRISSUR, PIN - 680 020.
3. SOCIAL SECURITY OFFICER EMPLOYEES' STATE INSURANCE CORPORATION, SUB
REGIONAL OFFICE, ESIC, HOUSEFED COMPLEX, (THIRD FLOOR), SASTHRI
NAGAR ROAD, ERANHIPALAM, KOZHIKODE, PIN - 673 006.
4. EMPLOYEES' STATE INSURANCE CORPORATION, HEAD QUARTERS, PANCHDEEP
BHAVAN, COMRADE INDERJEET GUPTA (CIG) MARG, NEW DELHI-110 002,
REPRESENTED BY ITS DIRECTOR GENERAL, PIN - 110 002.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to revive and extend
the interim order dated 02.05.2023 in the above case, which expired on
20.01.2024, for a further period, till the disposal of the above Writ
Petition (C).
This Application coming on for orders upon perusing the application
and the affidavit filed in support thereof, and this Court's order dated
20.10.2023 in WP(C) and upon hearing the arguments of SRI.P.U.SHAILAJAN,
Advocate for the petitioners in IA/WP(C), M/S T.V.AJAYAKUMAR, RIMJU P.H,
Advocates for the respondents in IA/WP(C), the court passed the following:
WP(C) No.15063/2023 2/2
ORDER
Interim order is revived and extended by three months.
Post on 14.06.2024.
Sd/- RAJA VIJAYARAGHAVAN V JUDGE 15-03-2024 /True Copy/ Assistant Registrar