Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 97(3)] [Section 97] [Entire Act]

State of West Bengal - Subsection

Section 97(3)(l) in West Bengal Municipal Corporation Act, 2006

(l)measures for beautification of township by setting up fountains and statues, providing recreational areas, improving river-banks, and landscaping;