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[Cites 0, Cited by 16] [Entire Act]

Union of India - Section

Section 3 in The Standards Of Weights And Measures Act, 1976

3. Provisions of this Act to override the provisions of any other law

.The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than this Act.