Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(l) in Kerala Labour Welfare Fund Act, 1975 (l)"wages" means wages as defined in clause (vi) of section 2 of the Payment of wages Act, 1936 (Central Act 4 of 1936).
