Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 6 in The Newspapers (Price Control) Act, 1972 6. Prohibition of sale of newspapers in contravention of the order under section 3. No newspaper shall be sold in the territories to which this Act extends in contravention of an order made under section 3.
