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State of Tamilnadu - Section

Section 13 in Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes

13.

The applicant after fulfilling the conditions stipulated in the above statute, shall initiate the fact to the University in writing along with the Demand Draft for a suns of Rs. 5,000 (Rupee five thousand only) or such amount as may be prescribed by, the Governing Council from time to time drawn in favour of the Registrar, the Tamil Nadu Dr. M.G.R. Medical University, Chennai, towards the inspection fee payable to the University and shall request the University to depute its Inspection Commission.