Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(7)(vi) in The Rajasthan Charitable Endowments Rules, 1961

(vi)The appointments of a Secretary and the mode of filling his post on the occurrence of a vacancy,