Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Telangana - Subsection Section 7(9) in Telangana Victim Compensation Scheme, 2015 (9)The District Legal Services Authority shall, while making payment of amount towards compensation, ensure that all the provisions of tins Scheme are strictly complied with.
