Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 70 in The Indian Post Office Rules, 1933 70. Rules 60, 61, 62 and 63 relating to the registration of inland postal articles, shall be equally applicable to registered articles sent or received by the foreign post.
