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Union of India - Section

Section 25 in The Authority for Advance Rulings (Customs, Central Excise and Service Tax) Procedure Regulations, 2005

25. Publication of orders/advance rulings.

- Such of the orders/advance rulings of the Authority, as the Chairperson deems fit for publication in any authoritative report or the press, may be released for such publication on such terms and conditions as the Chairperson may specify.