Section 47(1)(iii) in Bihar and Orissa Excise Rules, 1919

[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Bihar - Subsection

Section 47(1)(iii) in Bihar and Orissa Excise Rules, 1919

(iii)the distance referred to in clause (c) shall be measured from the midpoint of the entrance of the shop along the nearest path by which a pedestrian ordinarily reaches,

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State of Bihar - Subsection

Section 47(1)(iii) in Bihar and Orissa Excise Rules, 1919