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State of Uttar Pradesh - Section

Section 1 in The U.P. High Schools And Intermediate Colleges (Payment Of Salaries Of Teachers And Other Employees) Act, 1971

1. Short title, extent and commencement. -

(1)This Act be called the Uttar Pradesh High Schools and Intermediate Colleges (Payment of Salaries of Teachers and Other Employees) Act, 1971.
(2)It extends to the whole of Uttar Pradesh.
(3)It shall be deemed to have come into force on August 1, 1971.