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State of Odisha - Section

Section 55 in The Orissa Co-operative Societies Rules, 1965

55. Restriction on transaction with non-members.

- Subject to the provisions of Sections 58 and 59 of the Act and the Rules made thereunder, no Society shall have transaction with persons other than members provided that a Society may have transaction with non-members on strictly ready money basis if the Bye-Laws provided for such transaction.