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Supreme Court - Daily Orders

The State Of Punjab vs Sant Gurmeet Ram Rahim Singh on 3 October, 2024

Bench: B.R. Gavai, Prashant Kumar Mishra

     ITEM NO.802                             COURT NO.3                 SECTION IV-B

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 43184/2024

     (Arising out of impugned final judgment and order dated 11-03-2024
     in CWP No. 25168/2021 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     THE STATE OF PUNJAB                                                Petitioner(s)

                                                   VERSUS

     SANT GURMEET RAM RAHIM SINGH & ORS.                                Respondent(s)


     Date : 03-10-2024 This petition was mentioned today.

     CORAM :
                            HON'BLE MR. JUSTICE B.R. GAVAI
                            HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
                            HON'BLE MR. JUSTICE K.V. VISWANATHAN


     For Petitioner(s)
                                       Mr. Siddhant Sharma, AOR

     For Respondent(s)


                             UPON being mentioned, the Court made the following
                                                O R D E R

As prayed, list this matter on 16.10.2024, which is slated to be listed tomorrow, i.e. 04.10.2024.

     (DEEPAK SINGH)                                                 (ANJU KAPOOR)
     ASTT. REGISTRAR-cum-PS                                         COURT MASTER (NSH)


Signature Not Verified

Digitally signed by
Deepak Singh
Date: 2024.10.03
17:23:33 IST
Reason: