Supreme Court - Daily Orders
The State Of Punjab vs Sant Gurmeet Ram Rahim Singh on 3 October, 2024
Bench: B.R. Gavai, Prashant Kumar Mishra
ITEM NO.802 COURT NO.3 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 43184/2024
(Arising out of impugned final judgment and order dated 11-03-2024
in CWP No. 25168/2021 passed by the High Court Of Punjab & Haryana
At Chandigarh)
THE STATE OF PUNJAB Petitioner(s)
VERSUS
SANT GURMEET RAM RAHIM SINGH & ORS. Respondent(s)
Date : 03-10-2024 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s)
Mr. Siddhant Sharma, AOR
For Respondent(s)
UPON being mentioned, the Court made the following
O R D E R
As prayed, list this matter on 16.10.2024, which is slated to be listed tomorrow, i.e. 04.10.2024.
(DEEPAK SINGH) (ANJU KAPOOR)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Deepak Singh
Date: 2024.10.03
17:23:33 IST
Reason: