Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

The State Of Punjab vs Sudo Mandal @ Diwarak Mandal on 17 January, 2018

      ITEM NO.33                           REGISTRAR COURT. 2                   SECTION II-B

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Petition(s) for Special Leave to Appeal (Crl.)                     No(s).
      7909-7910/2015

      THE STATE OF PUNJAB                                                   Petitioner(s)

                                                         VERSUS

      SUDO MANDAL @ DIWARAK MANDAL                                          Respondent(s)



      Date : 17-01-2018 These petitions were called on for hearing today.



      For Petitioner(s)
                                           Ms. Jaspreet Gogia, AOR

      For Respondent(s)
                                           Ms. Nidhi, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Four weeks time as last chance is given to the sole respondent to file the counter affidavit.

Four weeks time as last chance is given to the Ld.counsel for the petitioner to file the death certificate of the sole respondent.

List the matter again on 09.03.2018.

SANJAY PARIHAR BAJAJ Date: 2018.01.18 15:35:08 IST Registrar Reason: SB