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[Cites 0, Cited by 0] [Section 154(2)] [Section 154] [Entire Act]

State of Uttar Pradesh - Subsection

Section 154(2)(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(c)Only one copy of the jamabandi shall be prepared. A separate jamabandi shall be prepared for each village even where more than one village is included in the circle of Gram Sabha.