Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act] State of Haryana - Subsection Section 11(2)(b) in The Punjab Debtors' Protection Act, 1936 (b)to limit or otherwise affect operation of article 183 of the first Schedule to the Indian Limitation Act, 1908 (IX of 1908).