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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(6) in Chhattisgarh State Co-operative Tribunal Regulations, 2016

(6)Party filing the revision petition, along with such petition, shall also file photocopy of the petition, stay application and its reply, if any, filed in the Lower Court and all other necessary documents in support of his revision petition along with such Petition.