Allahabad High Court
Puran Singh vs D.D.C. And Others on 12 August, 2014
Author: Anjani Kumar Mishra
Bench: Anjani Kumar Mishra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - B No. - 57895 of 2012 Petitioner :- Puran Singh Respondent :- D.D.C. And Others Counsel for Petitioner :- Anil Kumar Mishra Counsel for Respondent :- C.S.C.,S.P.Upadhyay Hon'ble Anjani Kumar Mishra,J.
List after three weeks.
Interim order already granted shall continue to operate till the next date of listing.
Order Date :- 12.8.2014 SKS