Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 192(1)] [Section 192] [Entire Act]

State of West Bengal - Subsection

Section 192(1)(e) in West Bengal Municipal Act, 1993

(e)such other particulars as may be required by regulations, if any, made in this behalf.