Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 215] [Entire Act]

State of Rajasthan - Subsection

Section 215(c) in Rajasthan Land Revenue (Land Records) Rules, 1957

(c)No payment shall be made to any other person in place of any Patwari; personal attendance is necessary.