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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(1) in C.M.R University Act, 2013

(1)The Finance Committee shall consist of the following, namely:-
(i)The Chancellor or his Nominee - Chairperson
(ii)The Vice-chancellor - Member
(iii)The Registrar - Member
(iv)The Finance Officer - Secretary
(v)One nominee of the Sponsoring Body - Member; and
(vi)Such other members as may be specified in the statutes.