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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(iv) in Rajiv Gandhi University of Knowledge Technologies Act, 2008

(iv)to institute and establish or abolish professorships, readerships, lecturer ships 'and any other such offices required by the Institute, to appoint persons to such posts, to remove person from such posts and to prescribe the conditions of service relating to such offices;