Section 13(1)(c) in The Seeds (Control) Order, 1983

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(1)(c) in The Seeds (Control) Order, 1983

(c)draw samples of seeds meant for sale, export and seeds imported, and send the same in accordance with the procedure laid down in Schedule I, to a laboratory notified under the Seeds Act, 1966 (54 of 1966) to ensure the sample conforms to standard of quality claimed;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 13(1)(c) in The Seeds (Control) Order, 1983