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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971

(e)"person interested" in relation to a schedule undertaking acquired under this Act, means all persons claiming an interest in compensation to be made on account of the acquisition of that undertaking and includes a lessee of such undertaking: