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State of Uttar Pradesh - Section

Section 547 in Rules under the United Provinces Excise Act, 1910

547. Village inspecting register.

- The supervisor shall maintain a village inspecting register in Form C.L. 19, under the supervision and direction of the Inspector, who shall check and sign it once a fortnight. The Excise Inspector shall also keep a copy of this register with him to facilitate his checking of the trees marked on the spot when he and the supervisor are touring in different directions.