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[Section 11]
[Entire Act]
State of Karnataka - Subsection
Section 11(3) in Karnataka Nursing and Paramedical Sciences Education (Regulation) Authority Act, 2012
| (a) | The Executive Director | Chairman |
| (b) | An officer not below the rank of DeputySecretary to the Government nominated by the State Government | Member |
| (c) | The Registrar | Member Secretary |