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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xxiii) in The Maharaja Sayajirao University of Baroda Act, 1949

(xxiii)to appoint clerks, assistants, supervisors and other servants of the University, University departments, University colleges, and define their duties;