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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(e) in Uttar Pradesh Private Universities Act, 2019

(e)appoint Professors, Associate Professors and Assistant Professors as prescribed by the Regulatory bodies and supporting staff members in every department or discipline. At least seventy five per cent of the regular teachers in each department/ discipline shall be regular employees of the University; if) purchase of books, periodicals and online resources worth Rs ten lakh every year in the library;