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State of Tamilnadu - Section

Section 141 in Tamil Nadu Panchayats Act, 1994

141. Compulsory vaccination.

- The Panchayat Union Council shall enforce vaccination throughout the Panchayat Union and it may enforce re-vaccination throughout the Panchayat Union or in any part thereof, in respect of such persons, to such extent, and in such manner, as may be prescribed.