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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(1) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(1)Every person using a beam scale in any transactions in his premises shall suspend the same to a stand or to a chain by a hook :Provided that this Sub-rule shall not apply to it intinerant vendors.