Section 2(i) in The Foreign Exchange Management (Establishment In India Of Branch Or Office Or Other Place Of Business) Regulations, 2000
(i)[] [Clause (h) renumbered as Clause (i) by G.S.R. 847(E), dated 3.10.2003 (w.e.f. 29.10.2003). ] the words and expressions used but not defined in these regulations, shall have the same meanings respectively assigned to them in the Act.
