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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(iv) in The Rajasthan Minor Mineral Concession Rules, 1986

(iv)"Assessing Authority" means Superintending Mining Engineer/Mining Engineer or Assistant Mining Engineer and shall include Superintending [[Mining Engineer (Vigilance)/Assistant Mining Engineer (Vigilance)] [Substituted by Rajasthan Gazette Extra Ordinary dated 30/05/2011] and Revenue Intelligence Officer of State Director of Revenue Intelligence (SDRI);]