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State of Rajasthan - Section

Section 12 in Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013

12. Code of conduct.

- A member of the service shall, in addition to the rules of conduct applicable to him, be bound to follow the code of conduct or other directions, if any, issued by the Lokayukta from time to time and any non compliance of such code of conduct and other directions shall make him liable to disciplinary action.