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State of Bihar - Section

Section 22 in The Bar Council of Bihar Rules, 1962

22.

An account of each subscriber shall be maintained separately which shall be named as "The Provident Fund Account" of the subscriber concerned in which shall be credited from month to month. -
(i)The subscriber's subscription;
(ii)The contribution made by the Bar Council under Rule 21 of this Chapter.
(iii)Interest earned on the total sum of (I) and (II) above.