Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Nagaland - Section

Section 94 in Nagaland Municipal Act, 2001

94. Form and effect of debentures.

- All debentures issued under this Chapter shall, -
(a)Be in such form, as the Municipal Council or the Town Council, as the case may be, may, with the previous sanction of the Government, determine; and
(b)Be transferable in such manner, as shall be expressed therein.