Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 10] [Section 4(7)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(7)(b) in The Andhra Pradesh Value Added Tax Act, 2005

(b)[ Every dealer executing works contract may in lieu of the amount of tax payable by him under clause (a) opt to pay by way of composition at the rate of] [[Substituted by Act 21 of 2011, w.e.f. 15-9-2011, Prior to its substitution it read as below: