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Madras High Court

Raj Kumar S vs Anglo French Textiles Of Pondicherry ... on 8 December, 2022

Author: S.S.Sundar

Bench: S.S.Sundar

                                                                              WP.No.26163 of 2010

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED : 08.12.2022

                                                     CORAM

                                   THE HONOURABLE MR. JUSTICE S.S.SUNDAR

                                               WP.No.26163 of 2010
                                            and MP.Nos.1 and 2 of 2010


                     1. Raj Kumar S
                     2. Sunder Raj L                                             ...petitioners


                                                      Vs.

                     1. Anglo French Textiles of Pondicherry Textile
                         Corporation Ltd. (PTC),
                        Rep. by its Managing Director,
                        Cuddalore Road, Mudaliarpet,
                        Puducherry 605 004.
                     2. The Chief Secretary and Chairperson of
                          Anglo French Textiles Limited,
                        Chief Secretariat, Govt. of Puducherry,
                        Guber Salai,
                        Puducherry 605 001.
                     3. The Labour Officer (Conciliation),
                        No.1, Rue Suffren,
                        Puducherry 605001.                                     ...respondents




                     Prayer:- This Writ Petition is filed under Article 226 of the Constitution
                     of India, seeking for a Writ of Mandamus directing the 1st respondent to
                     consider and promote the petitioners to the post of Pump Assistant-ETP

https://www.mhc.tn.gov.in/judis
                     1/4
                                                                                WP.No.26163 of 2010

                     in accordance with Standing Order 13 of the Anglo French Textiles Ltd.
                     as certified by oder dated 30.09.1967.

                                   For Petitioner       : Ms.K.Kavya for
                                                              M/s.D.Nagasaila

                                   For Respondents
                                    for R1           : No Appearance
                                    for RR2 and 3    : M/s.Sharada Vivek, AGP (Pondicherry)

                                                        ORDER

The learned counsel representing the learned counsel for the petitioner states that the prayer sought for in this Writ Petition has become infructuous as the first respondent Company is closed and he has also made an endorsement to that effect.

2. Recording the submission and the endorsement made by the learned counsel for the petitioner, this Writ Petition is dismissed as infructuous. No costs. Consequently, connected miscellaneous petitions are closed.




                                                                                     08.12.2022

                     Index        : Yes/No
                     pvs

https://www.mhc.tn.gov.in/judis 2/4 WP.No.26163 of 2010 To

1.The Managing Director, Anglo French Textiles of Pondicherry Textile Corporation Ltd. (PTC), Cuddalore Road, Mudaliarpet, Puducherry 605 004.

2. The Chief Secretary and Chairperson of Anglo French Textiles Ltd, Chief Secretariat, Govt. of Puducherry, Guber Salai, Puducherry 605 001.

3. The Labour Officer (Conciliation), No.1, Rue Suffren, Puducherry 605001.

https://www.mhc.tn.gov.in/judis 3/4 WP.No.26163 of 2010 S.S.SUNDAR.J., pvs WP.No.26163 of 2010 08.12.2022 https://www.mhc.tn.gov.in/judis 4/4