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State of Rajasthan - Section

Section 56 in The Nathdwara Temple Rules, 1973

56. Submission of Budget of the Board

.- The Chief Executive Officer shall submit budget estimates to the President of the Board at least three months prior to the commencement of each official year, showing:-
(i)the cash balance which will be available for expenditure;
(ii)the receipts and income: and
(iii)estimates of expenditure which in his opinion is likely to be incurred or defrayed by the Board out of the temple funds, to enable the Board to pass the Budget before the commencement of such year,