Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 95 in The Bihar State Housing Board Act, 1982

95. Copies from assessment books to be furnished by Local Authorities to Board.

- The Chief Executive Officer of a local authority shall, at the request of the Managing Director, furnish him with a copy of or an extract from any assessment list of the local authority.