Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 107 in The Haryana New Mandi Townships Building Rules, 1967 107. Obligation to carry out work through licensed plumbers - [Section 4(2)(k) and (1)]. - All work required to be done for the installation or repair of sanitary fittings shall be entrusted to licensed plumbers only.
