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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(c) in The Calcutta University (Temporary Supersession) Act, 1978

(c)the Council shall consist of,
(i)the Chancellor, Vice-Chancellor, Pro-Vice-Chancellors, Secretary, Department of Education, Secretary, Department of Finance, President, West Bengal Council of Higher Secondary Education and members referred to in clause (xxxi) of sub-section (1) of section 19 of the Act,
(ii)members not more than thirty, but not less than fifteen to be nominated by the Chancellor in consultation with the Vice-Chancellor and the Minister from among the Heads of Departments, teachers of the University and Principals and teachers of constituent and affiliated colleges: