Calcutta High Court (Appellete Side)
E-Procurement Technologies Limited & ... vs Coal India Limited & Ors on 22 December, 2021
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
7 ss/ssi 22.12.2021 MAT 2039 of 2014 e-Procurement Technologies Limited & Anr.
Vs. Coal India Limited & Ors. (Through Video Conference) Mr. Aniruddha Chatterjee Mr. Abirlal Chakravorti ... ... for the appellants Mr. Tilok Kumar Bose Mr. Sudhakar Prasad Mr. Pradipta Bose ... ... for the Coal India Ltd.
Learned counsel for the appellants submits that as substantial time has lapsed he has lost contact with his clients and therefore seeks adjournment to obtain instructions in the matter.
List on 2nd March, 2022.
(Prakash Shrivastava, C.J.) (Rajarshi Bharadwaj, J.)